C/M Vidya Mandir Mahavidyalaya ... vs State Of U.P. And Others
2017 Latest Caselaw 5828 ALL

Citation : 2017 Latest Caselaw 5828 ALL
Judgement Date : 26 October, 2017

Allahabad High Court

C/M Vidya Mandir Mahavidyalaya ... vs State Of U.P. And Others on 26 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 51846 of 2007
 

 
Petitioner :- C/M Vidya Mandir Mahavidyalaya And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Manish Goyal
 
Counsel for Respondent :- C.S.C.,M.C.Chaturvedi,S.P. Bharti
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Shri Manish Goyal, learned counsel for the petitioner is now a State Counsel.

List after two weeks to enable his chamber to obtain instruction in the matter.

Order Date :- 26.10.2017

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