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Shri Kishan vs Bal Kishan (Deceased) And 9 Others
2017 Latest Caselaw 5826 ALL

Citation : 2017 Latest Caselaw 5826 ALL
Judgement Date : 26 October, 2017

Allahabad High Court
Shri Kishan vs Bal Kishan (Deceased) And 9 Others on 26 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 864 of 2016
 

 
Appellant :- Shri Kishan
 
Respondent :- Bal Kishan (Deceased) And 9 Others
 
Counsel for Appellant :- Manoj Kumar Pandey
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Manoj Kumar Pandey, learned counsel for the appellant.

List after three weeks.

Order Date :- 26.10.2017

Gss

 

 

 
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