Manphool And 3 Others vs Indal And 9 Others
2017 Latest Caselaw 5825 ALL

Citation : 2017 Latest Caselaw 5825 ALL
Judgement Date : 26 October, 2017

Allahabad High Court

Manphool And 3 Others vs Indal And 9 Others on 26 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1285 of 2016
 

 
Appellant :- Manphool And 3 Others
 
Respondent :- Indal And 9 Others
 
Counsel for Appellant :- Raj Kishore Pandey
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the appellants even in revised list to press this second appeal.

This second appeal is dismissed in default.

Order Date :- 26.10.2017

Gss

Download the LatestLaws.com Mobile App