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Kamlesh Kumar & Another vs Pahichan Singh & Another
2017 Latest Caselaw 5820 ALL

Citation : 2017 Latest Caselaw 5820 ALL
Judgement Date : 26 October, 2017

Allahabad High Court
Kamlesh Kumar & Another vs Pahichan Singh & Another on 26 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 887 of 2017
 

 
Appellant :- Kamlesh Kumar & Another
 
Respondent :- Pahichan Singh & Another
 
Counsel for Appellant :- Ram Kishor Gupta,B.N. Agrawal
 
Counsel for Respondent :- Rajesh Kumar Tiwari,Manoj Gautam
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellants,  the case is passed over for the day.

List  after two weeks.

Order Date :- 26.10.2017

Gss

 

 

 
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