Vinod Kumar vs M/S Modi Rubber Limited & 6 Others
2017 Latest Caselaw 5818 ALL

Citation : 2017 Latest Caselaw 5818 ALL
Judgement Date : 26 October, 2017

Allahabad High Court

Vinod Kumar vs M/S Modi Rubber Limited & 6 Others on 26 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1029 of 2017
 

 
Appellant :- Vinod Kumar
 
Respondent :- M/S Modi Rubber Limited & 6 Others
 
Counsel for Appellant :- Santosh Kumar Srivastava,Alka Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

Issue notice to the plaintiff/ respondent no. 1 returnable at an early date.

List after service of notice upon the plaintiff / respondent no. 1 for hearing on the point of admission.

Order Date :- 26.10.2017

Gss

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