Chet Ram & Another vs State Of U.P.
2017 Latest Caselaw 5815 ALL

Citation : 2017 Latest Caselaw 5815 ALL
Judgement Date : 26 October, 2017

Allahabad High Court

Chet Ram & Another vs State Of U.P. on 26 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 4 of 2008
 

 
Appellant :- Chet Ram & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- P. Chakraverty,Alok Singh,Askari Husain,D.P. Singh,Md. Altaf Mansoor,Rishad Murtaza,Subhash Chandra Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rang Nath Pandey,J.

Learned counsel for appellants has sent illness. The case is adjourned for today.

List in next cause list.

Order Date :- 26.10.2017

psd

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