Ashwani Singh @ Monu Singh vs State Of U.P.
2017 Latest Caselaw 5814 ALL

Citation : 2017 Latest Caselaw 5814 ALL
Judgement Date : 26 October, 2017

Allahabad High Court

Ashwani Singh @ Monu Singh vs State Of U.P. on 26 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3026 of 2016
 

 
Applicant :- Ashwani Singh @ Monu Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajay Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Sri Ajay Srivastava, learned counsel for the applicant has sent illness slip. From perusal of record it shows that on previous dates also, learned counsel for the applicant has sent illness slip.

In the interest of justice, the case is passed over for the day.

List after ten days. It is made clear that no further adjournments shall be given to the parties.

Order Date :- 26.10.2017

Gss

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