Iqbal vs Smt. Khatoon Begum & 3 Others
2017 Latest Caselaw 5813 ALL

Citation : 2017 Latest Caselaw 5813 ALL
Judgement Date : 26 October, 2017

Allahabad High Court

Iqbal vs Smt. Khatoon Begum & 3 Others on 26 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1023 of 2017
 

 
Appellant :- Iqbal
 
Respondent :- Smt. Khatoon Begum & 3 Others
 
Counsel for Appellant :- Ateeq Ahmad Khan,Mohd. Saleem Khan
 
Counsel for Respondent :- Rajesh Gupta
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant, learned counsel for the respondents and perused the record.

Summon the lower court record within a period of four weeks.

List on 7.12.2017 for hearing on the point of admission.

Till the next date of listing, parties are directed to maintain status-quo with regard to property in dispute.

Order Date :- 26.10.2017

Gss

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