Ram Shanker & Another vs State Of U.P.
2017 Latest Caselaw 5809 ALL

Citation : 2017 Latest Caselaw 5809 ALL
Judgement Date : 26 October, 2017

Allahabad High Court

Ram Shanker & Another vs State Of U.P. on 26 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 216 of 2001
 

 
Appellant :- Ram Shanker & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kr.Shanti Prakash,Kunwar Mukul Rakesh
 
Counsel for Respondent :- Govt.Advocate,K.M.Rakesh
 

 
Hon'ble Rang Nath Pandey,J.

On the request of Sri Kunwar Mukul Rakesh, learned counsel for appellants, list in next week.

Order Date :- 26.10.2017

psd

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