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Devi Deen (Deceased) & 12 Others vs Vipat (Deceased) & 7 Others
2017 Latest Caselaw 5808 ALL

Citation : 2017 Latest Caselaw 5808 ALL
Judgement Date : 26 October, 2017

Allahabad High Court
Devi Deen (Deceased) & 12 Others vs Vipat (Deceased) & 7 Others on 26 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1025 of 2017
 

 
Appellant :- Devi Deen (Deceased) & 12 Others
 
Respondent :- Vipat (Deceased) & 7 Others
 
Counsel for Appellant :- Hausihla Prasad Mishra
 
Counsel for Respondent :- Anil Kumar Singh,Pankaj Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants, learned counsel for the respondent no. 1/1 and perused the record.

Summon the lower court record within a period of six weeks.

List after receipt of lower court record for hearing on the point of admission.

Order Date :- 26.10.2017

Gss

 

 

 
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