Indrajeet & 10 Others vs Ram Khelawan
2017 Latest Caselaw 5807 ALL

Citation : 2017 Latest Caselaw 5807 ALL
Judgement Date : 26 October, 2017

Allahabad High Court

Indrajeet & 10 Others vs Ram Khelawan on 26 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1024 of 2017
 

 
Appellant :- Indrajeet & 10 Others
 
Respondent :- Ram Khelawan
 
Counsel for Appellant :- Ram Kishore Pandey,Himanshu Pandey
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

Summon the lower court record.

Issue notice to the respondent returnable at an early date.

Steps be taken within ten days.

List after service of notice upon the respondent for hearing on the point of admission.

Order Date :- 26.10.2017

Gss

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