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Ram Ji Lal Adeopted Son Of Radhav ... vs State Of U.P. & Others
2017 Latest Caselaw 5804 ALL

Citation : 2017 Latest Caselaw 5804 ALL
Judgement Date : 26 October, 2017

Allahabad High Court
Ram Ji Lal Adeopted Son Of Radhav ... vs State Of U.P. & Others on 26 October, 2017
Bench: Amreshwar Pratap Sahi, Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 821 of 2008
 

 
Appellant :- Ram Ji Lal Adeopted Son Of Radhav Ram
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Arun Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,N.K. Pandey
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Learned Standing Counsel has pointed out the order dated 2nd of July, 2009 passed in Writ Petition No. 44127 of 2008 which is in the same matter. Since it is an order passed by one of us (Justice Amreshwar Pratap Sahi), let the matter be listed before another Bench of which one of us (Justice Amreshwar Pratap Sahi) is not a member after obtaining nomination from Hon'ble the Chief Justice, if possible in the next cause list.

Order Date :- 26.10.2017

Ishan

 

 

 
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