United India Insurance Company ... vs Harendra Pratap Singh S/O ...
2017 Latest Caselaw 5803 ALL

Citation : 2017 Latest Caselaw 5803 ALL
Judgement Date : 26 October, 2017

Allahabad High Court

United India Insurance Company ... vs Harendra Pratap Singh S/O ... on 26 October, 2017

Bench: Shabihul Hasnain, Sheo Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 619 of 2011
 
Appellant :- United India Insurance Company Limited,Thro. It Regionla
 
Respondent :- Harendra Pratap Singh S/O Gajendra Pratap Singh & 8 Ors.
 
Counsel for Appellant :- Hari Prakash Sriavastava
 
Counsel for Respondent :- Satish Kumar
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Sheo Kumar Singh-I,J.

1. As requested by learned counsel for petitioner, the case is adjourned.

2. List after ten days.

Order Date :- 26.10.2017

Pachhere/-

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