The U.P. State Road Transport ... vs Saddiq Ahmad And Another
2017 Latest Caselaw 5794 ALL

Citation : 2017 Latest Caselaw 5794 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

The U.P. State Road Transport ... vs Saddiq Ahmad And Another on 25 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1276 of 2009
 

 
Appellant :- The U.P. State Road Transport Corpn. And Another
 
Respondent :- Saddiq Ahmad And Another
 
Counsel for Appellant :- Rajesh Kumar,Kailash Nath,Nripendra Mishra
 
Counsel for Respondent :- Dr.G.S.D.Mishra
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Perused the office report dated 25.10.2017.

Let the appeal be listed before the learned Single Judge, in the next cause list.

Order Date :- 25.10.2017

Ishan

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