U.P. Sainik Punerwas Nidhi Lko vs A.K.Kaw & Ors.
2017 Latest Caselaw 5793 ALL

Citation : 2017 Latest Caselaw 5793 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

U.P. Sainik Punerwas Nidhi Lko vs A.K.Kaw & Ors. on 25 October, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 535 of 1994
 
Petitioner :- U.P. Sainik Punerwas Nidhi Lko
 
Respondent :- A.K.Kaw & Ors.
 
Counsel for Petitioner :- G C Joshi,G.S.Chauhan,N.Srivastava,P.S.Mehra
 
Counsel for Respondent :- C S C,B K Saxena
 

 
Hon'ble Sanjay Harkauli,J.

1. Sri P.S.Mehra, learned counsel for petitioner is not available.

2. Learned counsel for petitioner make request for adjournment.

3. List in the week commencing 13th November, 2017.

Order Date :- 25.10.2017

Pachhere/-

Download the LatestLaws.com Mobile App