Kripa Shankar Singh vs Rudra Pratap Singh And Others
2017 Latest Caselaw 5792 ALL

Citation : 2017 Latest Caselaw 5792 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Kripa Shankar Singh vs Rudra Pratap Singh And Others on 25 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 580 of 2010
 

 
Appellant :- Kripa Shankar Singh
 
Respondent :- Rudra Pratap Singh And Others
 
Counsel for Appellant :- S.D. Ojha
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Notices appears to have been issued by the Office on 13.10.2017 fixing 20.11.2017 in the matter, the case may be listed on 20th November, 2017 with service report.

The Insurance Company may be informed about the pendency of this appeal by Sri Ajay Singh learned counsel who may obtain instructions in the matter and assist the Court accordingly.

The matter shall be listed in the name of Sri Ajay Singh as counsel for the respondent-Insurance Company.

Order Date :- 25.10.2017

Ishan

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