Anis Ahmad Khan vs Central Administrative Tribunal ...
2017 Latest Caselaw 5788 ALL

Citation : 2017 Latest Caselaw 5788 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Anis Ahmad Khan vs Central Administrative Tribunal ... on 25 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 200 of 2010
 

 
Petitioner :- Anis Ahmad Khan
 
Respondent :- Central Administrative Tribunal & Others
 
Counsel for Petitioner :- Jamal Ali,Adil Jamal,Javed Husain Khan
 
Counsel for Respondent :- Govind Saran,Sushil Kumar Srivastava
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List revised.

None appears to press the matter. Learned counsel for the respondents is present.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 25.10.2017

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