Subodh Kumar vs Smt. Vinda Devi And Anr.
2017 Latest Caselaw 5787 ALL

Citation : 2017 Latest Caselaw 5787 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Subodh Kumar vs Smt. Vinda Devi And Anr. on 25 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 396 of 2017
 

 
Appellant :- Subodh Kumar
 
Respondent :- Smt. Vinda Devi And Anr.
 
Counsel for Appellant :- Pragya Pandey
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

Issue notice to the respondents on delay condonation application u/s 5 of Limitation Act returnable at an early date.

Steps be taken within one week.

List after service of notice upon the respondents.

Order Date :- 25.10.2017

Gss

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