Badri Prasad vs Gaya Prasad And Anr.
2017 Latest Caselaw 5785 ALL

Citation : 2017 Latest Caselaw 5785 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Badri Prasad vs Gaya Prasad And Anr. on 25 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1019 of 2017
 

 
Appellant :- Badri Prasad
 
Respondent :- Gaya Prasad And Anr.
 
Counsel for Appellant :- Kamlesh Kumar Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

Issue notice to the respondents returnable at an early date.

Steps be taken within one week.

List after service of notice upon the respondents for hearing on the point of admission.

Order Date :- 25.10.2017

Gss

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