Raghuraj Singh And Anr. vs Dhan Devi And F And 3 Ors.
2017 Latest Caselaw 5784 ALL

Citation : 2017 Latest Caselaw 5784 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Raghuraj Singh And Anr. vs Dhan Devi And F And 3 Ors. on 25 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1018 of 2017
 

 
Appellant :- Raghuraj Singh And Anr.
 
Respondent :- Dhan Devi And F And 3 Ors.
 
Counsel for Appellant :- Manish Goyal,Ankita Jain
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, put up on 2.11.2017 as fresh.

Order Date :- 25.10.2017

Gss

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