Smt. Shiv Kumari Devi vs Commissioner, Faizabad Division ...
2017 Latest Caselaw 5783 ALL

Citation : 2017 Latest Caselaw 5783 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Smt. Shiv Kumari Devi vs Commissioner, Faizabad Division ... on 25 October, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 830 of 2004
 
Petitioner :- Smt. Shiv Kumari Devi
 
Respondent :- Commissioner, Faizabad Division And 3 Ors
 
Counsel for Petitioner :- Parmanand Sharma
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Sanjay Harkauli,J.

1. On the request of Sri Parmanand Sharma, learned counsel for petitioner, case is adjourned.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 25.10.2017

Pachhere/-

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