Bhola Nath vs District Judge,Shravasti.& 3 ...
2017 Latest Caselaw 5782 ALL

Citation : 2017 Latest Caselaw 5782 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Bhola Nath vs District Judge,Shravasti.& 3 ... on 25 October, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 5086 of 2004
 
Petitioner :- Bhola Nath
 
Respondent :- District Judge,Shravasti.& 3 Others.
 
Counsel for Petitioner :- Vishnu Srivastava
 
Counsel for Respondent :- C.S.C.,R.N.Gupta,Ram Kumar Maurya
 

 
Hon'ble Sanjay Harkauli,J.

1. Sri Vishnu Srivastava, learned counsel for petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

4. Interim order, if any, shall remain operative till the next date of listing.

Order Date :- 25.10.2017

Pachhere/-

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