Maha Deo & Anr vs Shravan Kumar Dwivedi
2017 Latest Caselaw 5780 ALL

Citation : 2017 Latest Caselaw 5780 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Maha Deo & Anr vs Shravan Kumar Dwivedi on 25 October, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1473 of 2004
 
Petitioner :- Maha Deo & Anr
 
Respondent :- Shravan Kumar Dwivedi
 
Counsel for Petitioner :- Shesh Verma
 
Counsel for Respondent :- Alok Kr. Srivastava,Somesh Tripathi
 

 
Hon'ble Sanjay Harkauli,J.

1. Sri Shesh Verma, learned counsel for petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the week commencing from 6th November, 2017.

Order Date :- 25.10.2017

Pachhere/-

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