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Ram Gulam vs 2Nd A.D.J., Raebareli & 2 Ors.
2017 Latest Caselaw 5779 ALL

Citation : 2017 Latest Caselaw 5779 ALL
Judgement Date : 25 October, 2017

Allahabad High Court
Ram Gulam vs 2Nd A.D.J., Raebareli & 2 Ors. on 25 October, 2017
Bench: Sanjay Harkauli



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1297 of 2004
 
Petitioner :- Ram Gulam
 
Respondent :- 2nd A.D.J., Raebareli & 2 Ors.
 
Counsel for Petitioner :- Ajay Kumar Jaiswal
 
Counsel for Respondent :- C.S.C.,Shishir Pradhan
 

 
Hon'ble Sanjay Harkauli,J.

1. Sri Shishir Pradhan, learned counsel for respondent has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 25.10.2017

Pachhere/-

 

 

 
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