Lakhpati Ram And 2 Ors. vs Special /Additional And 4 Ors.
2017 Latest Caselaw 5778 ALL

Citation : 2017 Latest Caselaw 5778 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Lakhpati Ram And 2 Ors. vs Special /Additional And 4 Ors. on 25 October, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1415 of 2004
 
Petitioner :- Lakhpati Ram And 2 Ors.
 
Respondent :- Special /Additional And 4 Ors.
 
Counsel for Petitioner :- N.N.Jaiswal
 
Counsel for Respondent :- C.S.C.,M.L. Yadav
 

 
Hon'ble Sanjay Harkauli,J.

1. Case called out.

2. Petitioners are represented through learned counsel. Opposite party no.1 is represented through State counsel. Sri Munna Lal Yadav, Advocate for respondents no. 2 to 5 is not present.

3. Learned counsel for petitioners seek time to enquire about the status of the suit in question.

4. List after four weeks. Needful be done meanwhile.

Order Date :- 25.10.2017

Pachhere/-

Download the LatestLaws.com Mobile App