Dr. R.C. Sharma vs President, State Consumer ...
2017 Latest Caselaw 5774 ALL

Citation : 2017 Latest Caselaw 5774 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Dr. R.C. Sharma vs President, State Consumer ... on 25 October, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1177 of 2004
 
Petitioner :- Dr. R.C. Sharma
 
Respondent :- President, State Consumer Dispute Redressal Comm. & 2 Ors.
 
Counsel for Petitioner :- A.Z. Siddiqui
 

 
Hon'ble Sanjay Harkauli,J.

1. Sri A.Z.Siddiqui, learned counsel for petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 25.10.2017

Pachhere/-

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