Deo Prabhakar Shukla vs Adarsh Sahkari Awas Samiti Thru ...
2017 Latest Caselaw 5773 ALL

Citation : 2017 Latest Caselaw 5773 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Deo Prabhakar Shukla vs Adarsh Sahkari Awas Samiti Thru ... on 25 October, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1168 of 2004
 
Petitioner :- Deo Prabhakar Shukla
 
Respondent :- Adarsh Sahkari Awas Samiti Thru President And 3 Ors
 
Counsel for Petitioner :- Mayankar Singh,Mayankar Singh
 
Counsel for Respondent :- Mohd. Arif Khan
 

 
Hon'ble Sanjay Harkauli,J.

1. Sri Mayankar Singh, learned counsel for petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 25.10.2017

Pachhere/-

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