Smt. Radhika Kishan Chand Thru ... vs Judge Small Causes/1St ...
2017 Latest Caselaw 5770 ALL

Citation : 2017 Latest Caselaw 5770 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Smt. Radhika Kishan Chand Thru ... vs Judge Small Causes/1St ... on 25 October, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1570 of 2004
 
Petitioner :- Smt. Radhika Kishan Chand Thru General Agent & Anr
 
Respondent :- Judge Small Causes/1st Additional Judge Small Causes & 2 Ors
 
Counsel for Petitioner :- Surya Kant
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sanjay Harkauli,J.

1. Sri Surya Kant, learned counsel for petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 25.10.2017

Pachhere/-

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