Kali Sahai vs Shri Kanhaiya Prasad
2017 Latest Caselaw 5769 ALL

Citation : 2017 Latest Caselaw 5769 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Kali Sahai vs Shri Kanhaiya Prasad on 25 October, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1440 of 2004
 
Petitioner :- Kali Sahai
 
Respondent :- Shri Kanhaiya Prasad
 
Counsel for Petitioner :- Pt S. Chandra
 

 
Hon'ble Sanjay Harkauli,J.

1. Sri Pt. S. Chandra, learned counsel for petitioner is reported to be out of station.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 25.10.2017

Pachhere/-

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