Sri Shyam Narayan Kansal Secy. vs Registrar Of Firms Societies And ...
2017 Latest Caselaw 5768 ALL

Citation : 2017 Latest Caselaw 5768 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Sri Shyam Narayan Kansal Secy. vs Registrar Of Firms Societies And ... on 25 October, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 2935 of 2011
 
Petitioner :- Sri Shyam Narayan Kansal Secy.
 
Respondent :- Registrar Of Firms Societies And Chits Vikas Deep
 
Counsel for Petitioner :- Charu Singh,Shashi Kant Shukla,Uma Kant Gupta
 
Counsel for Respondent :- C.S.C.,M.B.Singh,Santosh Kumar Misra
 

 
Hon'ble Sanjay Harkauli,J.

1. As prayed by learned counsel for petitioner, list on 03.11.2017.

2. It is made clear that on the next date no adjournment shall be granted.

Order Date :- 25.10.2017

Pachhere/-

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