Citation : 2017 Latest Caselaw 5767 ALL
Judgement Date : 25 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- MISC. SINGLE No. - 1085 of 2004 Petitioner :- The Nagar Palika Parishad Thru Executive Officer, Kheri Respondent :- Chief Judicial Magistrate, Lakhimpur Kheri & 2 Ors Counsel for Petitioner :- Rajesh Singh Chauhan Counsel for Respondent :- C.S.C,Dharmendra Gupta Hon'ble Sanjay Harkauli,J.
1. It has been reported at bar that learned counsel for petitioner has been elevated to the Bench.
2. Issue card notice to the petitioner to engage another counsel returnable within four weeks.
3. List thereafter.
Order Date :- 25.10.2017
Pachhere/-
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