M/S Paint Trade Linkers vs Tej Bahadur Srivastava S/O Sri ...
2017 Latest Caselaw 5766 ALL

Citation : 2017 Latest Caselaw 5766 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

M/S Paint Trade Linkers vs Tej Bahadur Srivastava S/O Sri ... on 25 October, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 2066 of 2011
 

 
Petitioner :- M/S Paint Trade Linkers
 
Respondent :- Tej Bahadur Srivastava S/O Sri G.S.L. Srivastava
 
Counsel for Petitioner :- Rahul Srivastava
 
Counsel for Respondent :- C.S.C.,Nischal Jagdhari,O.P.Yadav,Rajesh Kumar Verma,Suresh Chandra Mishra
 

 
Hon'ble Sanjay Harkauli,J.

1. Sri Rahul Srivastava, learned counsel for petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 25.10.2017

Pachhere/-

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