Abdul Hameed And Another vs Nagar Palika Parishad Bela ...
2017 Latest Caselaw 5765 ALL

Citation : 2017 Latest Caselaw 5765 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Abdul Hameed And Another vs Nagar Palika Parishad Bela ... on 25 October, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 347 of 2012
 
Petitioner :- Abdul Hameed And Another
 
Respondent :- Nagar Palika Parishad Bela Pratapgarh And Others
 
Counsel for Petitioner :- Ravi Shankar Somvanshi
 
Counsel for Respondent :- C.S.C.,Akhilesh Pandey,Sampurnanand Shukla
 

 
Hon'ble Sanjay Harkauli,J.

1. Sri Ravi Shankar Somvanshi, learned counsel for petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 25.10.2017

Pachhere/-

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