Ayodhya Singh vs Additional District Judge, Ist ...
2017 Latest Caselaw 5764 ALL

Citation : 2017 Latest Caselaw 5764 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Ayodhya Singh vs Additional District Judge, Ist ... on 25 October, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1778 of 2013
 
Petitioner :- Ayodhya Singh
 
Respondent :- Additional District Judge, Ist Gonda & Others
 
Counsel for Petitioner :- Amar Singh
 
Counsel for Respondent :- Manish Kumar,M.S..Haque
 

 
Hon'ble Sanjay Harkauli,J.

1. Learned counsel for petitioner states that counter affidavit has been served upon him. Let rejoinder affidavit be filed within two weeks.

2. List thereafter.

3. Interim order, if any, shall continue till the next date of listing.

Order Date :- 25.10.2017

Pachhere/-

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