Munni Devi & Others vs Regional Manager, Roadways ...
2017 Latest Caselaw 5763 ALL

Citation : 2017 Latest Caselaw 5763 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Munni Devi & Others vs Regional Manager, Roadways ... on 25 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 480 of 1997
 

 
Appellant :- Munni Devi & Others
 
Respondent :- Regional Manager, Roadways U.P.S.R.T.C. Rajapur, Allahabad
 
Counsel for Appellant :- Santosh Tripathi,Mohan Srivastava
 
Counsel for Respondent :- Sunil Kumar Mishra,Vivek Saran
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Sri Sunil Kumar Mishra, learned counsel for the respondent has sent illness slip today.

List in the next cause list.

Order Date :- 25.10.2017

Ishan

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