Ramesh & Another vs State Of U.P.
2017 Latest Caselaw 5762 ALL

Citation : 2017 Latest Caselaw 5762 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Ramesh & Another vs State Of U.P. on 25 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 512 of 2008
 

 
Appellant :- Ramesh & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Arun Kumar Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rang Nath Pandey,J.

In pursuance of the order dated 30.8.2017, appellants namely Ramesh and Shiv Nath are present in person before this Court.

In view of the above, the bailable warrant issued against the appellants vide order dated 30.8.2017 is hereby cancelled.

List this case in the next cause list.

Order Date :- 25.10.2017

psd

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