Laxmi Kant & Others vs Smt. Ganga Devi
2017 Latest Caselaw 5752 ALL

Citation : 2017 Latest Caselaw 5752 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Laxmi Kant & Others vs Smt. Ganga Devi on 25 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 236 of 2006
 

 
Appellant :- Laxmi Kant & Others
 
Respondent :- Smt. Ganga Devi
 
Counsel for Appellant :- A.K. Rai,Anshu Chaudhary,Vishnu Kumar Singh
 
Counsel for Respondent :- R.B. Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Lay before another bench of which one of us (Justice Amreshwar Pratap Sahi) is not a member after obtaining nomination from Hon'ble the Chief Justice, if possible in the next cause list.

Order Date :- 25.10.2017

Ishan

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