Town Area Aurangabad Now Nagar ... vs Hari Singh And 10 Others
2017 Latest Caselaw 5750 ALL

Citation : 2017 Latest Caselaw 5750 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Town Area Aurangabad Now Nagar ... vs Hari Singh And 10 Others on 25 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 49 of 2017
 

 
Appellant :- Town Area Aurangabad Now Nagar Panchayat And Another
 
Respondent :- Hari Singh And 10 Others
 
Counsel for Appellant :- Amitabh Agarwal
 
Counsel for Respondent :- Dushyant Singh,Mahesh Chand
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the respondents, list in the next cause list.

Order Date :- 25.10.2017

Gss

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