M/S Saroj Stone Crushing Company vs State Of U.P. And 4 Others
2017 Latest Caselaw 5748 ALL

Citation : 2017 Latest Caselaw 5748 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

M/S Saroj Stone Crushing Company vs State Of U.P. And 4 Others on 25 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 49234 of 2017
 

 
Petitioner :- M/S Saroj Stone Crushing Company
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Alok Singh
 
Counsel for Respondent :- C.S.C.,Narendra Kumar Tiwari
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

As prayed put up this matter on 30.10.2017 as fresh.

Order Date :- 25.10.2017

pks

Download the LatestLaws.com Mobile App