Smt. Sunita Malik vs Pradeshiya Industrial & ...
2017 Latest Caselaw 5747 ALL

Citation : 2017 Latest Caselaw 5747 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Smt. Sunita Malik vs Pradeshiya Industrial & ... on 25 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 48707 of 2017
 

 
Petitioner :- Smt. Sunita Malik
 
Respondent :- Pradeshiya Industrial & Investment Corporation(Picup)& 3 Ors
 
Counsel for Petitioner :- Sanjeev Kumar Pandey,Rohit Nandan Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Shri Pranjal Mehrotra, learned counsel for the respondents prays for and is allowed 24 hours time to take instruction in the matter.

Put up tomorrow i.e. 26.10.2017 as fresh.

Order Date :- 25.10.2017

pks

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