Kesar Enterprises Ltd. And Anr. vs State Of U.P. And 4 Others
2017 Latest Caselaw 5745 ALL

Citation : 2017 Latest Caselaw 5745 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Kesar Enterprises Ltd. And Anr. vs State Of U.P. And 4 Others on 25 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 16482 of 2016
 

 
Petitioner :- Kesar Enterprises Ltd. And Anr.
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Prabhakar Awasthi,Prashant Shukla
 
Counsel for Respondent :- C.S.C.,Ravindra Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List after two weeks on 09.11.2017 to enable the learned counsel for the petitioner to update the matter with regard to the repeal of the SICA Act.

Interim order, if any, to continue till then.

Order Date :- 25.10.2017

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