Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Nagarpalika Parishad Mawana vs Sri Najmuddin Khan And Others
2017 Latest Caselaw 5743 ALL

Citation : 2017 Latest Caselaw 5743 ALL
Judgement Date : 25 October, 2017

Allahabad High Court
Nagarpalika Parishad Mawana vs Sri Najmuddin Khan And Others on 25 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 96 of 2012
 

 
Appellant :- Nagarpalika Parishad Mawana
 
Respondent :- Sri Najmuddin Khan And Others
 
Counsel for Appellant :- Ashok Pandey,Ajay Rajendra,Manu Saxena,Nagesh Kumar Mishra,Nipun Singh,Sahab Tiwari
 
Counsel for Respondent :- S.N. Pandey,Himanshu Pandey,Satyendra Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Sri S.N. Pandey, learned counsel for the respondents has sent illness slip.

Learned counsel for the appellant is present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 25.10.2017

Gss

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter