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Rajveer Singh And Another vs Ghanshyam Singh
2017 Latest Caselaw 5742 ALL

Citation : 2017 Latest Caselaw 5742 ALL
Judgement Date : 25 October, 2017

Allahabad High Court
Rajveer Singh And Another vs Ghanshyam Singh on 25 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 107 of 2014
 

 
Appellant :- Rajveer Singh And Another
 
Respondent :- Ghanshyam Singh
 
Counsel for Appellant :- D.C. Mathur
 
Counsel for Respondent :- Krishna Mohan Garg
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellants,  list in the next cause list.

Order Date :- 25.10.2017

Gss

 

 

 
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