State Of U.P. Thru. D.M. And 2 ... vs Kunwar Pal Gupta
2017 Latest Caselaw 5741 ALL

Citation : 2017 Latest Caselaw 5741 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

State Of U.P. Thru. D.M. And 2 ... vs Kunwar Pal Gupta on 25 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 307 of 2015
 

 
Appellant :- State Of U.P. Thru. D.M. And 2 Others
 
Respondent :- Kunwar Pal Gupta
 
Counsel for Appellant :- S.C.
 
Counsel for Respondent :- S.M. Pandey,Himanshu Pandey
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri S.M. Pandey, learned counsel for the respondents.

List in the next cause list.

Order Date :- 25.10.2017

Gss

Download the LatestLaws.com Mobile App