Citation : 2017 Latest Caselaw 5740 ALL
Judgement Date : 25 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL DEFECTIVE No. - 74 of 2017 Appellant :- Ram Prakash And 5 Others Respondent :- Smt. Son Prabha Devi And 4 Others Counsel for Appellant :- Arvind Kumar Singh Hon'ble Bachchoo Lal,J.
Office report dated 24.10.2017 shows that notices were issued to respondent nos. 1/2 to 1/4 but the same have not been returned back after service.
List after ten days along with office report with regard to service of notice upon the respondents.
Order Date :- 25.10.2017
Gss
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