Citation : 2017 Latest Caselaw 5738 ALL
Judgement Date : 25 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- MISC. SINGLE No. - 3357 of 2003 Petitioner :- Raghunandan & 109 Ors. Respondent :- Addl. Commissioner (Admin.), Lucknow & 3 Ors. Counsel for Petitioner :- Mohd. Wasim,G.D.Pandey,Pankaj Kumar Srivastava Counsel for Respondent :- C.S.C.,R.N. Gupta Hon'ble Sanjay Harkauli,J.
1. Learned counsel for State prays for further time to file counter affidavit.
2. Considering that the matter is old, counter affidavit be filed within four weeks and no further time shall be allowed for the purpose.
3. List thereafter along with connected petition Misc.Single 1768 of 2003.
Order Date :- 25.10.2017
Pachhere/-
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