Ram Pratap vs Distt.Judge Bahraich
2017 Latest Caselaw 5736 ALL

Citation : 2017 Latest Caselaw 5736 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Ram Pratap vs Distt.Judge Bahraich on 25 October, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1629 of 2003
 
Petitioner :- Ram Pratap
 
Respondent :- Distt.Judge Bahraich
 
Counsel for Petitioner :- Rajiv Kumar Tripathi,Devki Nandan Srivastava
 
Counsel for Respondent :- C.S.C,Vishnu Srivastava
 

 
Hon'ble Sanjay Harkauli,J.

1. Sri Piyush Srivastava, learned counsel for petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 25.10.2017

Pachhere/-

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