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Mohammad Ayyub vs Apar Collector, Sultanpur And Anr
2017 Latest Caselaw 5735 ALL

Citation : 2017 Latest Caselaw 5735 ALL
Judgement Date : 25 October, 2017

Allahabad High Court
Mohammad Ayyub vs Apar Collector, Sultanpur And Anr on 25 October, 2017
Bench: Sanjay Harkauli



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 832 of 2004
 
Petitioner :- Mohammad Ayyub
 
Respondent :- Apar Collector, Sultanpur And Anr
 
Counsel for Petitioner :- Umesh Chandra Pandey
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Sanjay Harkauli,J.

1. Sri Umesh Chandra Pandey, learned counsel for petitioner has sought adjournment on the ground of his illness.

2.  Passed over for the day.

3.  List after two weeks.

Order Date :- 25.10.2017

Pachhere/-

 

 

 
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