Shahida Khatoon & 18 Others vs Lallan Pandey 9 Others
2017 Latest Caselaw 5734 ALL

Citation : 2017 Latest Caselaw 5734 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Shahida Khatoon & 18 Others vs Lallan Pandey 9 Others on 25 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 395 of 2017
 

 
Appellant :- Shahida Khatoon & 18 Others
 
Respondent :- Lallan Pandey 9 Others
 
Counsel for Appellant :- Lallan Verma,Anand Prakash Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

Issue notice to the respondents on delay condonation application u/s 5 of Limitation Act returnable at an early date.

Steps be taken within ten days.

List after service of notice upon the respondents.

Order Date :- 25.10.2017

Gss

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