Devki (Now Deceased) & Others vs Sarjoo (Now Deceased) & Others
2017 Latest Caselaw 5731 ALL

Citation : 2017 Latest Caselaw 5731 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Devki (Now Deceased) & Others vs Sarjoo (Now Deceased) & Others on 25 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 274 of 2011
 

 
Appellant :- Devki (Now Deceased) & Others
 
Respondent :- Sarjoo (Now Deceased) & Others
 
Counsel for Appellant :- K.K. Nirkhi,D.K. Srivastava
 
Counsel for Respondent :- Kshetresh Chandra Shukla
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list after ten days.

Order Date :- 25.10.2017

Gss

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